Smt.Abha Devi Verma vs D M Pratapgarh
2017 Latest Caselaw 1225 ALL

Citation : 2017 Latest Caselaw 1225 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Smt.Abha Devi Verma vs D M Pratapgarh on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4385 of 2009
 

 
Petitioner :- Smt.Abha Devi Verma
 
Respondent :- D M Pratapgarh
 
Counsel for Petitioner :- R K Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri R.K. Upadhyay, learned counsel for the petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 25.5.2017

Pachhere/-

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