Smt. Meera Devi Dubey vs Smt. Seema Sharma
2017 Latest Caselaw 121 ALL

Citation : 2017 Latest Caselaw 121 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Meera Devi Dubey vs Smt. Seema Sharma on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 90 of 2017
 

 
Appellant :- Smt. Meera Devi Dubey
 
Respondent :- Smt. Seema Sharma
 
Counsel for Appellant :- Rishabh Agarwal,Tarun Agrawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

In view of the office report, correct address may be supplied within next two weeks and fresh notice may be sent thereafter by RPAD.

Order Date :- 4.5.2017

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