Samiullah Khan & Ors. vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 1177 ALL

Citation : 2017 Latest Caselaw 1177 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Samiullah Khan & Ors. vs State Of U.P. Thru. Prin. Secy. ... on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 545 of 2017
 

 
Revisionist :- Samiullah Khan & Ors.
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. (Home) Lucknow & Another
 
Counsel for Revisionist :- Nadeem Murtaza,Jafar Raza
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Issue notice to respondent no.2 through registered post.

2. Steps be taken within two weeks.

3. Meanwhile, proceedings of Sessions Trial No. 627 of 2016 shall not be proceeded with.

4. List for further hearing on 18th July, 2017.

Order Date :- 24.5.2017

Mukesh

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