Ishendra Singh vs Secretary Tothe Chief Minister ...
2017 Latest Caselaw 1166 ALL

Citation : 2017 Latest Caselaw 1166 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Ishendra Singh vs Secretary Tothe Chief Minister ... on 24 May, 2017

Bench: Ran Vijai Singh, Vinod Kumar Srivastava-Iii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- SPECIAL APPEAL No. - 689 of 2002
 

 
Appellant :- Ishendra Singh
 
Respondent :- Secretary Tothe Chief Minister State Of U.P., Lko. And Other
 
Counsel for Appellant :- D.K.S.Rathore
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Vinod Kumar Srivastava-III,J.

Civil Misc. Modification Application No. 115135 of 2002:

List has been revised. No one appears on behalf of the applicant to press this modification application.

The modification application is dismissed for want of prosecution.

Order Date :- 24.5.2017

Ravi Prakash

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