Jagjiwan And (3) Ors. vs State Of U.P.
2017 Latest Caselaw 1163 ALL

Citation : 2017 Latest Caselaw 1163 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Jagjiwan And (3) Ors. vs State Of U.P. on 24 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 45 of 2001
 

 
Appellant :- Jagjiwan And (3) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Mohan,Subedar Khan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. All the accused are present before this Court and have been identified by their counsel.

2. List on 4th July, 2017 showing the name of Sri Farooq Ayub as counsel for appellant.

3. The name of Sri Virendra Mohan and Sri Subedar Khan be not shown in the cause title as well as cause list when the case is listed next.

Order Date :- 24.5.2017

Mukesh

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