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Anil Kumar vs The Committee Of Management Sri ...
2017 Latest Caselaw 1132 ALL

Citation : 2017 Latest Caselaw 1132 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Anil Kumar vs The Committee Of Management Sri ... on 24 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3880 of 2001
 

 
Petitioner :- Anil Kumar
 
Respondent :- The Committee Of Management Sri Bhagwati Vidhyalaya Inter
 
Counsel for Petitioner :- Pankaj Bajpai,Krishna Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri Krishna Kumar Singh has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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