Ameen vs State Of U.P.
2017 Latest Caselaw 113 ALL

Citation : 2017 Latest Caselaw 113 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Ameen vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 563 of 2017
 

 
Appellant :- Ameen
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Miskeehur Rahman Ansari,Gyanendra Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed by learned counsel for appellant, list on 03.07.2017.

Order Date :- 4.5.2017

psd

Download the LatestLaws.com Mobile App