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Anand Kumar Singh vs State Of U.P. Through The Secy. Of ...
2017 Latest Caselaw 1119 ALL

Citation : 2017 Latest Caselaw 1119 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Anand Kumar Singh vs State Of U.P. Through The Secy. Of ... on 24 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 737 of 2002
 

 
Petitioner :- Anand Kumar Singh
 
Respondent :- State Of U.P. Through The Secy. Of Education (Secondary)
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in second week of July, 2017.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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