Citation : 2017 Latest Caselaw 1117 ALL
Judgement Date : 24 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1581 of 2003 Petitioner :- Satish Kumar Sharma Respondent :- State Of U.P.Through Secy Milk Dugdha Vikas And 3 Ors Counsel for Petitioner :- Ram Lakhan Vishwakarma,A P Singh Counsel for Respondent :- C.S.C.,Hari Prasad Gupta,Sudeep Kumar Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, the case is adjourned for today.
List in second week of July, 2017.
Order Date :- 24.5.2017
psd
(Vivek Chaudhary,J.)
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