Smt. Nitu Singh vs Prakash Singh
2017 Latest Caselaw 110 ALL

Citation : 2017 Latest Caselaw 110 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Nitu Singh vs Prakash Singh on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 343 of 2014
 

 
Appellant :- Smt. Nitu Singh
 
Respondent :- Prakash Singh
 
Counsel for Appellant :- Rajendra Tiwari
 
Counsel for Respondent :- A.K. Malviya
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Counter affidavit filed today is taken on record.

Cause shown is sufficient; defect is removed.

Office to allot regular number to this appeal.

Order Date :- 4.5.2017

pks

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