Sheela Srivastava vs Sri Purushottam Das Gupta
2017 Latest Caselaw 103 ALL

Citation : 2017 Latest Caselaw 103 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Sheela Srivastava vs Sri Purushottam Das Gupta on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 620 of 2004
 

 
Appellant :- Sheela Srivastava
 
Respondent :- Sri Purushottam Das Gupta
 
Counsel for Appellant :- Devansh Rathore,Shailly Saxena
 
Counsel for Respondent :- G.K. Gupta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Delay in filing the substitution application is condoned. It is taken on record.

Issue notice to the legal heirs of the respondent.

Steps within a week.

Order Date :- 4.5.2017

pks

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