C/M Madarsa Islamia Sadarul Uloom ... vs Registrar Inspector Arabi Farsi ...
2017 Latest Caselaw 1025 ALL

Citation : 2017 Latest Caselaw 1025 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

C/M Madarsa Islamia Sadarul Uloom ... vs Registrar Inspector Arabi Farsi ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1458 of 2003
 

 
Petitioner :- C/M Madarsa Islamia Sadarul Uloom Through Its Manager
 
Respondent :- Registrar Inspector Arabi Farsi And 3 Ors
 
Counsel for Petitioner :- Usman Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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