A.C.Mishra vs U.P.Avas Vikas Parishad & Others
2017 Latest Caselaw 1023 ALL

Citation : 2017 Latest Caselaw 1023 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

A.C.Mishra vs U.P.Avas Vikas Parishad & Others on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4885 of 2000
 

 
Petitioner :- A.C.Mishra
 
Respondent :- U.P.Avas Vikas Parishad & Others
 
Counsel for Petitioner :- Satya Prakash,A.P.Singh,Dharmendra Gupta,Jitendra Mishra,Shikhar Srivastava
 
Counsel for Respondent :- R.K.Mehrotra,Brijesh Kumar,Maya Bhatt,N.Dubey,Pradeep Kumar Rai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Satya Prakash, learned counsel for the petitioner is reported to be out of station.

2. Passed over for the day.

3. List again.

Order Date :- 23.5.2017

Pachhere/-

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