U.P.Power Corporation Ltd. Thru ... vs Central Electricity Regulatory ...
2017 Latest Caselaw 1020 ALL

Citation : 2017 Latest Caselaw 1020 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

U.P.Power Corporation Ltd. Thru ... vs Central Electricity Regulatory ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1815 of 2007
 

 
Petitioner :- U.P.Power Corporation Ltd. Thru M.D.
 
Respondent :- Central Electricity Regulatory Commission & Anr.
 
Counsel for Petitioner :- D.D. Chopra
 
Counsel for Respondent :- Dipak Seth,I.B.Singh,Madhumita Bose,Rekha Nigam,Vikas Vikram Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. It has been informed that this case has wrongly clubbed with the writ petition No. Misc. Bench 7368 of 2006 but both the matters are different in nature. Hence, writ petition No. 7368 (MB) of 2006 is de-linked.

2. Appreciating the request of learned counsel for the parties, list writ petition No. 7368 (MB) of 2006 separately.

3. On the joint request of learned counsel for both the parties, list this case on 11.07.2017.

Order Date :- 23.5.2017

Pachhere/-

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U.P.Power Corporation Ltd. Thru ... vs Central Electricity Regulatory ...
2017 Latest Caselaw 1020 ALL

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U.P.Power Corporation Ltd. Thru ... vs Central Electricity Regulatory ...2017 Latest Caselaw 1020 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

U.P.Power Corporation Ltd. Thru ... vs Central Electricity Regulatory ...
2017 Latest Caselaw 1020 ALL