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Rajendra vs State Of U.P.
2017 Latest Caselaw 1731 ALL

Citation : 2017 Latest Caselaw 1731 ALL
Judgement Date : 16 June, 2017

Allahabad High Court
Rajendra vs State Of U.P. on 16 June, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32138 of 2016
 

 
Applicant :- Rajendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashish Dwivedi,Amit Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks time to file a counter affidavit.

List on 13.7.2017.

Order Date :- 16.6.2017

Gss

 

 

 
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