Sanjay Yadav @ Virendra vs State Of U.P.
2017 Latest Caselaw 1683 ALL

Citation : 2017 Latest Caselaw 1683 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Sanjay Yadav @ Virendra vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39938 of 2015
 

 
Applicant :- Sanjay Yadav @ Virendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Singh
 
Counsel for Opposite Party :- G.A.,Ashok Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file copy of site-plan by way of a supplementary affidavit.

List on 12.7.2017.

Order Date :- 13.6.2017

Gss

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