Chanky Rana vs State Of U.P.
2017 Latest Caselaw 1674 ALL

Citation : 2017 Latest Caselaw 1674 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Chanky Rana vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8747 of 2016
 

 
Applicant :- Chanky Rana
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ghanendra Singh Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List on 13.7.2017.

Order Date :- 13.6.2017

Gss

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