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Rajesh Chaturvedi vs District Inspector Of ...
2017 Latest Caselaw 2447 ALL

Citation : 2017 Latest Caselaw 2447 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Rajesh Chaturvedi vs District Inspector Of ... on 17 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5511 of 1992
 

 
Petitioner :- Rajesh Chaturvedi
 
Respondent :- District Inspector Of Schools,Lucknow And Anor
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Shree Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 19.07.2017.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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