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Lallu Singh vs High Court Of Judicature At ...
2017 Latest Caselaw 2321 ALL

Citation : 2017 Latest Caselaw 2321 ALL
Judgement Date : 13 July, 2017

Allahabad High Court
Lallu Singh vs High Court Of Judicature At ... on 13 July, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 11510 of 2010
 

 
Petitioner :- Lallu Singh
 
Respondent :- High Court Of Judicature At Allahabad Thru' R.G.
 
Counsel for Petitioner :- Anurag Khanna,Ajit Singh,Dinesh Kumar,J.B.Singh
 
Counsel for Respondent :- Yashwant Verma
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

As prayed, list in the next cause list.

Order Date :- 13.7.2017

Swati

 

 

 
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