Sachchidanand Pandey vs The D.D.E. And Others
2017 Latest Caselaw 2319 ALL

Citation : 2017 Latest Caselaw 2319 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Sachchidanand Pandey vs The D.D.E. And Others on 13 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6633 of 1996
 

 
Petitioner :- Sachchidanand Pandey
 
Respondent :- The D.D.E. And Others
 
Counsel for Petitioner :- A.K.Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List on its turn.

Order Date :- 13.7.2017

psd

(Vivek Chaudhary,J.)

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