Padam Kant Pahariya vs Shankar Bagwani & Another
2017 Latest Caselaw 2227 ALL

Citation : 2017 Latest Caselaw 2227 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Padam Kant Pahariya vs Shankar Bagwani & Another on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 978 of 2017
 

 
Appellant :- Padam Kant Pahariya
 
Respondent :- Shankar Bagwani & Another
 
Counsel for Appellant :- Chandra Prakash Garg
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Issue notice to the respondents on the application under Section 5 of the Limitation Act by RPAD returnable at an early date.

Order Date :- 11.7.2017

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