Ram Swaroop & Another vs State Of U.P. & 2 Others
2017 Latest Caselaw 2217 ALL

Citation : 2017 Latest Caselaw 2217 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Ram Swaroop & Another vs State Of U.P. & 2 Others on 11 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1392 of 2017
 

 
Revisionist :- Ram Swaroop & Another
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Revisionist :- Harish Chandra Mishra
 
Counsel for Opposite Party :- G.A.,R.P.Maurya
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of revisionists be taken on record.

List on 21.7.2017.

Interim order if any is extended till the next date of listing.

Order Date :- 11.7.2017

Gss

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