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Smt. Rashmi Singh vs State Of U.P. And Another
2017 Latest Caselaw 2198 ALL

Citation : 2017 Latest Caselaw 2198 ALL
Judgement Date : 11 July, 2017

Allahabad High Court
Smt. Rashmi Singh vs State Of U.P. And Another on 11 July, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 26 of 2011
 

 
Petitioner :- Smt. Rashmi Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- N. L. Pandey
 
Counsel for Respondent :- C. S. C.,Pushpendra Singh,Rajiv Misra
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the petitioner prays for and is granted three week's and no more time to file rejoinder affidavit.

Order Date :- 11.7.2017

Swati

 

 

 
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