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Smt. Tara Devi vs State Of U.P. And Others
2017 Latest Caselaw 2155 ALL

Citation : 2017 Latest Caselaw 2155 ALL
Judgement Date : 10 July, 2017

Allahabad High Court
Smt. Tara Devi vs State Of U.P. And Others on 10 July, 2017
Bench: Bharati Sapru, Mahboob Ali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 1631 of 2011
 

 
Petitioner :- Smt. Tara Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D.D. Gupta
 
Counsel for Respondent :- C.S.C.,Smt. Radika Srivastva
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the petitioner prays for and is allowed one week's and no more time to file rejoinder affidavit.

List in the next cause list.

Interim order, if any, to continue till then.

Order Date :- 10.7.2017

pks

 

 

 
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