State Of U.P. vs Vishbeer Singh
2017 Latest Caselaw 2000 ALL

Citation : 2017 Latest Caselaw 2000 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

State Of U.P. vs Vishbeer Singh on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 123 of 1990
 

 
Appellant :- State Of U.P.
 
Respondent :- Vishbeer Singh
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- R K Singh,Sushil Kumar
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. This is state appeal filed under Section 378 Cr.P.C.

2. Record is not available, therefore, application for grant of leave can not be heard.

3. List in the next cause list, in the mean time lower Court record be summoned.

Order Date :- 6.7.2017

Pachhere/-

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