Smt. Guddi Devi And 5 Others vs U.P. State Road Transport Corp.
2017 Latest Caselaw 1953 ALL

Citation : 2017 Latest Caselaw 1953 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Smt. Guddi Devi And 5 Others vs U.P. State Road Transport Corp. on 5 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 946 of 2017
 

 
Appellant :- Smt. Guddi Devi And 5 Others
 
Respondent :- U.P. State Road Transport Corp.
 
Counsel for Appellant :- Rajneesh Tripathi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

There is a short delay of 21 days. It is condoned.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 5.7.2017

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