Thakur Madan Mohanji Maharaj ... vs M/S Jain & Shah Infra Housing ...
2017 Latest Caselaw 1868 ALL

Citation : 2017 Latest Caselaw 1868 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Thakur Madan Mohanji Maharaj ... vs M/S Jain & Shah Infra Housing ... on 4 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2062 of 2017
 

 
Appellant :- Thakur Madan Mohanji Maharaj Trust & 5 Others
 
Respondent :- M/S Jain & Shah Infra Housing Projects Pvt. Ltd.
 
Counsel for Appellant :- Ashok Kumar Tripathi (Now
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 4.7.2017

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