Satya Prakash Sharma vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 8253 ALL

Citation : 2017 Latest Caselaw 8253 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Satya Prakash Sharma vs State Of U.P. Thru. Prin. Secy. ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 17603 of 2017
 

 
Petitioner :- Satya Prakash Sharma
 
Respondent :- State Of U.P. Thru. Prin. Secy. Irrigation Deptt. & Another
 
Counsel for Petitioner :- Birendra Kumar Yadav,Kunwar Pashupati Nath Sin
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

C.M. Application No. 131372 of 2017

Rejoinder affidavit filed on behalf of petitioner is taken on record.

List in February, 2018.

Order Date :- 22.12.2017

psd

Download the LatestLaws.com Mobile App