Shyam Behari vs Ambika Vishwakarma
2017 Latest Caselaw 8241 ALL

Citation : 2017 Latest Caselaw 8241 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Shyam Behari vs Ambika Vishwakarma on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 186 of 2014
 

 
Appellant :- Shyam Behari
 
Respondent :- Ambika Vishwakarma
 
Counsel for Appellant :- A.K. Singh,S.N. Singh
 
Counsel for Respondent :- Ravi Kant Singh,A.K. Srivastava,A.N. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajeev Kumar Mishra, learned counsel for the appellant and Sri A.N. Singh, learned counsel for the respondent.

List after two weeks.

Order Date :- 21.12.2017

Gss

Download the LatestLaws.com Mobile App