Shri Veersain Boudh vs Shri Vinod & 7 Others
2017 Latest Caselaw 8237 ALL

Citation : 2017 Latest Caselaw 8237 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Shri Veersain Boudh vs Shri Vinod & 7 Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1179 of 2017
 

 
Appellant :- Shri Veersain Boudh
 
Respondent :- Shri Vinod & 7 Others
 
Counsel for Appellant :- Ramesh Chandra Pal
 

 
Hon'ble Bachchoo Lal,J.

Sri Ramesh Chandra Pal, learned counsel for the appellant seeks adjournment up to 22.12.2017.

List thereafter.

Order Date :- 21.12.2017

Gss

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