Mahanth Basudeo Das vs Mahanth Laxmi Narain Das & Another
2017 Latest Caselaw 8219 ALL

Citation : 2017 Latest Caselaw 8219 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Mahanth Basudeo Das vs Mahanth Laxmi Narain Das & Another on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 404 of 2016
 

 
Appellant :- Mahanth Basudeo Das
 
Respondent :- Mahanth Laxmi Narain Das & Another
 
Counsel for Appellant :- Deo Prakash Singh,Nitin Kumar Agrawal
 
Counsel for Respondent :- Rama Goel Bansal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Order Date :- 21.12.2017

Gss

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