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Dr. Himanshu Mohan vs Chancellor, Lko. University., ...
2017 Latest Caselaw 8190 ALL

Citation : 2017 Latest Caselaw 8190 ALL
Judgement Date : 20 December, 2017

Allahabad High Court
Dr. Himanshu Mohan vs Chancellor, Lko. University., ... on 20 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29510 of 2017
 

 
Petitioner :- Dr. Himanshu Mohan
 
Respondent :- Chancellor, Lko. University., Lko. & Others
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- Brijesh Kumar Shukla,Mudit Agarwal,Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Put up on 21.12.2017.

Order Date :- 20.12.2017

psd

 

 

 
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