Suresh Kumar vs Kishun Kumari (Died) & 9 Others
2017 Latest Caselaw 8126 ALL

Citation : 2017 Latest Caselaw 8126 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Suresh Kumar vs Kishun Kumari (Died) & 9 Others on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1161 of 2017
 

 
Appellant :- Suresh Kumar
 
Respondent :- Kishun Kumari (Died) & 9 Others
 
Counsel for Appellant :- Radhey Krishna Pandey,Manish Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that a stay application on behalf of appellant has been filed in registry on 30.11.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List on 23.1.2018.

Order Date :- 19.12.2017

Gss

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