Vipin Kumar vs State Of U.P.,Thru. Prin. Secy. ...
2017 Latest Caselaw 8068 ALL

Citation : 2017 Latest Caselaw 8068 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Vipin Kumar vs State Of U.P.,Thru. Prin. Secy. ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 1900 of 2012
 

 
Petitioner :- Vipin Kumar
 
Respondent :- State Of U.P.,Thru. Prin. Secy. Food, Civil Supplies & Ors.
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Shobh Nath Pandey, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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