Ram Dittamal (Died) And Others vs Jalil Ahmed And Others
2017 Latest Caselaw 8043 ALL

Citation : 2017 Latest Caselaw 8043 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Ram Dittamal (Died) And Others vs Jalil Ahmed And Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 60 of 2013
 

 
Appellant :- Ram Dittamal (Died) And Others
 
Respondent :- Jalil Ahmed And Others
 
Counsel for Appellant :- Anjani Kumar Mishra,Ajay Rajendra
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of Akhilesh Kumar Singh, Advocate, holding brief of Sri Ajay Rajendra, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 15.12.2017

Gss

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