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Suresh Chandra Sharma & 4 Others vs A.M.U. Employees Sahkari Awas ...
2017 Latest Caselaw 8031 ALL

Citation : 2017 Latest Caselaw 8031 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Suresh Chandra Sharma & 4 Others vs A.M.U. Employees Sahkari Awas ... on 15 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1271 of 2017
 

 
Appellant :- Suresh Chandra Sharma & 4 Others
 
Respondent :- A.M.U. Employees Sahkari Awas Samiti Ltd.
 
Counsel for Appellant :- Ramesh Chandra Pal
 
Counsel for Respondent :- Mohd. Asif
 

 
Hon'ble Bachchoo Lal,J.

Sri Ramesh Chandra Pal, learned counsel for the appellants, seeks adjourned up to 22.12.2017.

List thereafter.

Order Date :- 15.12.2017

Gss

 

 

 
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