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Nafees Khan And 2 Ors. vs Mahfuzulrahman And 18 Ors.
2017 Latest Caselaw 8030 ALL

Citation : 2017 Latest Caselaw 8030 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Nafees Khan And 2 Ors. vs Mahfuzulrahman And 18 Ors. on 15 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 25 of 2016
 

 
Appellant :- Nafees Khan And 2 Ors.
 
Respondent :- Mahfuzulrahman And 18 Ors.
 
Counsel for Appellant :- Vimal Chandra Mishra
 
Counsel for Respondent :- Sharad Kumar Srivastava,Samim Quadeer
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A.Qadeer, learned counsel for the respondents are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 15.12.2017

Gss

 

 

 
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