Panna Lal vs State Of U.P.
2017 Latest Caselaw 8005 ALL

Citation : 2017 Latest Caselaw 8005 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Panna Lal vs State Of U.P. on 14 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3255 of 2006
 

 
Appellant :- Panna Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raj Kumar Khanna
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Raj Kumar Khanna, learned counsel for the appellant has sent illness slip.

Lower court record has not been received.

Office is directed to summon the lower court record by special messenger within three weeks positively.

List thereafter.

Order Date :- 14.12.2017

A.P. Pandey

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