Lallu Ram vs Rajendra Prasad @ Lalla & 4 Others
2017 Latest Caselaw 7977 ALL

Citation : 2017 Latest Caselaw 7977 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Lallu Ram vs Rajendra Prasad @ Lalla & 4 Others on 14 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1211 of 2017
 

 
Appellant :- Lallu Ram
 
Respondent :- Rajendra Prasad @ Lalla & 4 Others
 
Counsel for Appellant :- Ramesh Chandra Agrahari,Ashish Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 3.1.2018 as fresh.

Order Date :- 14.12.2017

Gss

Download the LatestLaws.com Mobile App