V.S. Promoters & Builders ... vs State Of U.P.Thru ...
2017 Latest Caselaw 7974 ALL

Citation : 2017 Latest Caselaw 7974 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

V.S. Promoters & Builders ... vs State Of U.P.Thru ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 11801 of 2015
 

 
Petitioner :- V.S. Promoters & Builders Pvt.Ltd.Lko.Thru Its Director
 
Respondent :- State Of U.P.Thru Prin.Secy.Deptt.Of Housing Devp.& Ors.
 
Counsel for Petitioner :- Jagrit Sharma
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Mukund Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in the next cause list.

Order Date :- 14.12.2017

psd

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