Sant Ram Rathore & Another vs State Of U.P.
2017 Latest Caselaw 7943 ALL

Citation : 2017 Latest Caselaw 7943 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Sant Ram Rathore & Another vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 1331 of 2008
 

 
Appellant :- Sant Ram Rathore & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jitendra Pal Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Jitendra Pal Singh, learned counsel for the appellants is present. He has apprised the court that the appellant no. 2 Bhajan Lal has been died.

A report be called for from the court concerned through District Judge concerned as to whether the said accused Bhajan Lal has died, within three weeks.

Office is directed to summon the lower court record by special messenger within three weeks positively.

List this case on 24.1.2018.

Order Date :- 13.12.2017

A.P. Pandey

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