Ram Pujan & 2 Others vs State Of U.P.
2017 Latest Caselaw 7940 ALL

Citation : 2017 Latest Caselaw 7940 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Ram Pujan & 2 Others vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 5791 of 2016
 

 
Appellant :- Ram Pujan & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Kumar Singh,Sudhanshu Pratap Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Amit Kumar Singh, learned counsel for the appellants has sent illness slip.

Lower court record has been received.

Office is directed to prepare the paper book containing type-written statements of the witnesses within three weeks.

List thereafter in due course.

Order Date :- 13.12.2017

A.P. Pandey

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