Adarsh Gupta vs State Of U.P. And Another
2017 Latest Caselaw 7939 ALL

Citation : 2017 Latest Caselaw 7939 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Adarsh Gupta vs State Of U.P. And Another on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- APPLICATION U/S 482 No. - 26694 of 2017
 

 
Applicant :- Adarsh Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brij Bhushan Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Brij Bhushan Upadhyay, learned counsel for the applicant is present.

Office has reported that opposite party no. 2 Narvesh Mangal has been served personally.

None has appeared from the side of the opposite party no. 2.

In the interest of justice, one last opportunity is given to opposite party no. 2 to file counter affidavit/objection, if any, failing which, no further opportunity would be given.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 13.12.2017

A.P. Pandey

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