Krishna Chandra Gupta vs State Of Up
2017 Latest Caselaw 7852 ALL

Citation : 2017 Latest Caselaw 7852 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Krishna Chandra Gupta vs State Of Up on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6238 of 2017
 

 
Applicant :- Krishna Chandra Gupta
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Sulabh Kr. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kumar Singh
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for the applicant prays for 3 days time to file supplementary affidavit bringing on record the evidence of witnesses before the tiral court.

Time, as prayed, is granted.

List in the next week.

Order Date :- 11.12.2017

psd

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