Rafique vs State Of U.P.
2017 Latest Caselaw 7828 ALL

Citation : 2017 Latest Caselaw 7828 ALL
Judgement Date : 8 December, 2017

Allahabad High Court

Rafique vs State Of U.P. on 8 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 4859 of 2017
 

 
Applicant :- Rafique
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ayodhya Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for applicant has made a request to adjourn the case.

Case is adjourned.

List again.

Order Date :- 8.12.2017

psd

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