Suresh Narayan Dubey vs State Of Up
2017 Latest Caselaw 7793 ALL

Citation : 2017 Latest Caselaw 7793 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Suresh Narayan Dubey vs State Of Up on 7 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 7047 of 2017
 

 
Applicant :- Suresh Narayan Dubey
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Smt. Nalini Prakash Jain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

A request has been made on behalf of learned counsel for applicant for one week's further time to file supplementary affidavit in terms of order dated 23.11.2017 passed by this Court.

Time, as prayed, is granted.

List thereafter.

Order Date :- 7.12.2017

psd

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