Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P.
2017 Latest Caselaw 7783 ALL

Citation : 2017 Latest Caselaw 7783 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P. on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24308 of 2017
 

 
Applicant :- Ravi Gupta @ Rahul Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Singh,Ram Chandra Solanki
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted four weeks time to file the certified copies of statements of witnesses examined before the trial court.

List thereafter.

Order Date :- 7.12.2017

Gss

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