Smt. Ram Kali vs State Of U.P.Thr.Secy.Election ...
2017 Latest Caselaw 7745 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 8424 of 2013
 

 
Petitioner :- Smt. Ram Kali
 
Respondent :- State Of U.P.Thr.Secy.Election Deptt.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Vyas Narayan Shukla
 
Counsel for Respondent :- C.S.C.,Jitendra Narain Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

This matter is of the year 2013. Sri Jitendra Narain Mishra filed Vakalatnama on behalf of opposite party no.4 on 25.3.2014.

The claim of the petitioner has been rejected vide order dated 22.7.2013. Till date no counter affidavit has been filed. Today Sri Jitendra Narain Mishra is not present, nor any request has been made on behalf of opposite party no.4 for adjournment of the case.

Accordingly, taking serious view of the matter. Divisional Manager, New India Insurance Company Limited, Mall Building, Ashok Marg, Lucknow, opposite party no.4 is directed to appear along with record for assistance of this Court on 08.01.2018.

Office is directed to communicate this order to opposite party no.4.

List on 08.01.2018.

Order Date :- 6.12.2017

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