Hariram vs State Of ...
2017 Latest Caselaw 7743 ALL

Citation : 2017 Latest Caselaw 7743 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Hariram vs State Of ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1624 of 2014
 

 
Petitioner :- Hariram
 
Respondent :- State Of U.P.Thr.Prin.Secy.(Forest) Civil Sectt.Lko.& Others
 
Counsel for Petitioner :- Sachchida Nand Goswami,Ramakant Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Sachchida Nand Goswami, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 6.12.2017

psd

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