Brij Mohan Khare vs Nagar Palika Parishad And Another
2017 Latest Caselaw 7728 ALL

Citation : 2017 Latest Caselaw 7728 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Brij Mohan Khare vs Nagar Palika Parishad And Another on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 100 of 2016
 

 
Appellant :- Brij Mohan Khare
 
Respondent :- Nagar Palika Parishad And Another
 
Counsel for Appellant :- Udai Narain Khare
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 6.12.2017

Gss

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